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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2)(g) in The Orissa Goshala Act, 1961

(g)the form in which the accounts shall be kept by the trustees the form of the statement of accounts required to be furnished under Sub-section (3) of Section 12 and the particulars to be entered therein;