Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 24 in The Charitable Endowments (Madhya Pradesh) Rules, 1957 24. Appointment of Staff. - The office of the Rajya Sainik Board, Madhya Pradesh shall provide the staff for the clerical work of the State Managing Committee.
