Section 7 in The Goa, Daman and Diu Registration of Tourist Trade Rules, 1985
7. Maintenance of books and registers by dealer.
- Every dealer shall, from the date of his registration, maintain the following books and registers in such form as may be prescribed and approved by the prescribed authority or such other Officer as may be authorised by him in this behalf, namely:-(1)Register or order book in Form X.(2)Bill Book duly numbered.(3)Cash memo book duly numbered.(4)Receipt book showing receipts of amount, paid or advances received, alongwith the dates.
