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[Cites 0, Cited by 0] [Section 291(2)] [Section 291] [Entire Act]

State of Jharkhand - Subsection

Section 291(2)(c) in Jharkhand Municipal Act, 2011

(c)transfer such public street or parking area, so taken over, to any authority governed under any law for the time being in force, or any other agency, for a limited period for the purpose of proper maintenance and development of such public street or parking area by such municipality or the State Government or such authority or agency, as the case may be.