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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(1)(a) in Chhattisgarh Lok Aayog Adhiniyam, 2002

(a)he may, by writing under his hand addressed lo the Governor, resign his office and such resignation shall take effect as soon as it is tendered;