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[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(7)(ii) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(ii)in the event of failure to submit original certificates and testimonials within the time limit as aforesaid, the registration may be cancelled and the security deposit may be forfeited.]