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[Cites 0, Cited by 0] [Section 12AB(5)] [Section 12AB] [Entire Act]

Union of India - Subsection

Section 12AB(5)(i) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

(i)with effect from the 1st day of June, 2020, in clause (iii), in the Explanation,-