Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 402] [Entire Act] State of Jammu-Kashmir - Subsection Section 402(2) in The Code of Criminal Procedure, 1989 (1933 A. D.) (2)Nothing in this section shall affect the provisions of section 54 or section 55 of the Ranbir Penal Code.