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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Telangana - Subsection

Section 41(1) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(1)The University may establish and maintain one or more Horticultural/Agricultural Experiment Stations for research, both fundamental and applied in all Faculties, in addition to the maintenance of institutions which stand transferred to the University.