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Pr. Commissioner Of Income Tax vs M/S. Atlanta Capital Pvt. Ltd. on 27 October, 2017

     ITEM NO.70                             REGISTRAR COURT. 1                     SECTION XIV

                                      S U P R E M E C O U R T O F          I N D I A
                                              RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C)                          No(s).   17540/2016

     PR. COMMISSIONER OF INCOME TAX                                             Petitioner(s)

                                                          VERSUS

     M/S. ATLANTA CAPITAL PVT. LTD.                                             Respondent(s)
     WITH
     SLP(C) No. 19275/2016 (XIV)
     SLP(C) No. 24038/2016 (XIV)

     Date : 27-10-2017 This petition was called on for hearing today.


     For Petitioner(s)
                                           Mr. Praneet Pranav, Adv.
                                           Ms. Anil Katiyar, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Sole respondent has been served but no one has put in appearance.

Despite last opportunity, fresh address of the sole respondent has not been furnished.

Registry to process the matter for listing before the Hon'ble Judge in Chambers for further directions.

Despite last opportunity, spare copy alongwith fresh address of the sole respondent has not been furnished.

Registry to process the matter for listing before the Hon'ble Judge in Chambers for further directions.

RAJESH KUMAR GOEL Registrar