Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act] State of Andhra Pradesh - Subsection Section 54(1)(c) in Andhra Pradesh Chit Funds Act, 1971 (c)refusing to accept the security under clause (a) of sub-section (1) of section 12 or under Section 23 ;or