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[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(2) in The M.P. Electricity Duty Act, 1949

(2)[ Items (1), (2) and (5) (a) of Part-B of the Table under sub-section (1) shall respectively cover the same categories of by the Madhya Pradesh Electricity Board for purposes of billing of electricity sold or supplied by it.]