Himachal Pradesh High Court
M/S Ajay Kumar Sood Engineers & ... vs . State Of H.P. & Others on 13 January, 2023
Bench: Sabina, Satyen Vaidya
M/s Ajay Kumar Sood Engineers & Contractors .
Vs. State of H.P. & Others CWP No.336 of 2023 13.01.2023 Present: Mr.Suneet Goel & Mr. Vivek Negi, Advocates for the petitioner.
Mr. Vishal Panwar, Additional Advocate General for the respondents. CWP No.336 of 2023 & CMP No.793 of 2023.
Notice.
Mr. Vishal Panwar, learned Additional Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
List again on 17th March, 2023.
(Sabina) Judge (Satyen Vaidya) January 13, 2023(vs/ps) Judge ::: Downloaded on - 13/01/2023 20:34:48 :::CIS