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[Cites 0, Cited by 0] [Section 138(14)] [Section 138] [Entire Act]

State of Himachal Pradesh - Subsection

Section 138(14)(j) in Himachal Pradesh Goods and Services Tax Rules, 2017

(j)where the goods being transported are exempt from tax under notification No. 7/2017-STATE TAX (RATE) dated 30th June 2017 published in the Gazette of Himachal Pradesh, vide number EXNF( 10)-15/2017 dated the 30th June, 2017 as amended from time to time and notification No. EXN-F(10)-33/2017 dated the 9th October, 2017 published in the Gazette of Himachal Pradesh, vide number EXNF( 10)-33/2017 dated the 12th October, 2017 as amended from time to time;