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[Cites 0, Cited by 1] [Section 78(2)] [Section 78] [Entire Act]

Union of India - Subsection

Section 78(2)(a) in The Copyright Act, 1957

(a)the salaries and allowances payable to and the other terms and conditions of service of the chairman and other members of the Copyright Board under sub-section (2) of section 11;