Madhya Pradesh High Court
Anganwadi Karyakarta Avam Sahaayika ... vs Shri Anupam Rajan on 4 September, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CONC No. 3364 of 2019
(ANGANWADI KARYAKARTA AVAM SAHAAYIKA EKTA UNION Vs SHRI ANUPAM RAJAN AND OTHERS)
WP/26063/2019, WP/07433/2021, WP/07434/2021
Dated : 04-09-2023
Shri Ashish Kumar Mishra - Advocate for petitioners.
Shri Vinod Kumar Mishra, Panel Lawyer for State.
Shri Shekhar Sharma - Advocate for other respondents.
Arguing counsel on behalf of petitioners is not available, therefore, prayer for adjournment has been made.
List in the week commencing from 19-09-2023.
(MANINDER S. BHATTI) JUDGE ac Signature Not Verified Signed by: AJAY KUMAR CHATURVEDI Signing time: 9/5/2023 11:51:22 AM