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Madhya Pradesh High Court

Anganwadi Karyakarta Avam Sahaayika ... vs Shri Anupam Rajan on 4 September, 2023

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

                                                            1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                   CONC No. 3364 of 2019
                          (ANGANWADI KARYAKARTA AVAM SAHAAYIKA EKTA UNION Vs SHRI ANUPAM RAJAN AND OTHERS)

                                           WP/26063/2019, WP/07433/2021, WP/07434/2021
                         Dated : 04-09-2023
                               Shri Ashish Kumar Mishra - Advocate for petitioners.

                               Shri Vinod Kumar Mishra, Panel Lawyer for State.
                               Shri Shekhar Sharma - Advocate for other respondents.

Arguing counsel on behalf of petitioners is not available, therefore, prayer for adjournment has been made.

List in the week commencing from 19-09-2023.

(MANINDER S. BHATTI) JUDGE ac Signature Not Verified Signed by: AJAY KUMAR CHATURVEDI Signing time: 9/5/2023 11:51:22 AM