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[Cites 1, Cited by 0]

Madras High Court

Murugesan vs The District Collector on 7 July, 2023

                                                                          W.P(MD).No.14531 of 2018


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                    DATED : 07.07.2023

                                                        CORAM:

                                  THE HONOURABLE MR.JUSTICE P.DHANABAL

                                                W.P(MD)No.14531 of 2018

                     Murugesan                                               ... Petitioner
                                                           Vs.

                     1. The District Collector,
                        Kanyakumari District,
                        at Nagercoil.

                     2. The Superintendent of Police,
                        Kanyakumari District,
                        at Nagercoil.

                     3. The Deputy Superintendent of Police,
                        Thuckalay Sub Division,
                        Kanyakumari District.

                     4. The Tahsildar,
                        Kalkulam Taluk,
                        Thuckalay,
                        Kanyakumari District.

                     5. The Inspector of Police,
                        Thuckalay Police Station,
                        Thuckalay,
                        Kanyakumari District.

                     6. R.Pauldurai                                       ... Respondents


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https://www.mhc.tn.gov.in/judis
                                                                                  W.P(MD).No.14531 of 2018


                     PRAYER: Writ Petition filed under Article 226 of the Constitution of India,
                     praying this Court to issue a Writ of Mandamus directing the respondents to
                     forthwith remove the cone-type loud speakers mounted on top of temple
                     namely, Padaipathirakali Amman Temple, Chetti Vilai, Keralapuram Post,
                     Kalkulam Taluk, Kanyakumari District.


                                        For Petitioner          : Mr.S.Balamurugan
                                        For Respondents         : Mr.R.M.Anbunithi
                                                                  Additional Public Prosecutor(Crl.Side)
                                                                  for R1 to R5
                                                                : No appearance – for R6

                                                            ORDER

This writ petition has been filed seeking for issuance of Writ of Mandamus directing the respondents to forthwith remove the cone-type loud speakers mounted on top of the temple namely, Padaipathirakali Amman Temple, Chetti Vilai, Keralapuram Post, Kalkulam Taluk, Kanyakumari District.

2. When the matter is taken up for hearing today, the learned counsel appearing for the petitioner represented that after filing of this writ petition, the cone-type loud speakers mounted on top of temple now, was removed.

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https://www.mhc.tn.gov.in/judis W.P(MD).No.14531 of 2018

3. The learned Additional Public Prosecutor represented that already cone-type loud speakers has been removed and now only ordinary loud speakers are there in the temple, thereby nothing survives in this petition.

4. In view of the above said submissions, no further order is required to be passed in this petition. Hence, this Writ Petition is dismissed. No costs.





                                                                                               07.07.2023
                     NCC      : Yes/No
                     Index    : Yes / No
                     Internet : Yes / No
                     ebsi


                     To
                     1. The District Collector,
                        Kanyakumari District,
                        at Nagercoil.

2. The Superintendent of Police, Kanyakumari District, at Nagercoil.

3. The Deputy Superintendent of Police, Thuckalay Sub Division, Kanyakumari District.

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https://www.mhc.tn.gov.in/judis W.P(MD).No.14531 of 2018

4. The Tahsildar, Kalkulam Taluk, Thuckalay, Kanyakumari District.

5. The Inspector of Police, Thuckalay Police Station, Thuckalay, Kanyakumari District.

4/5

https://www.mhc.tn.gov.in/judis W.P(MD).No.14531 of 2018 P.DHANABAL,J.

ebsi W.P(MD)No.14531 of 2018 07.07.2023 5/5 https://www.mhc.tn.gov.in/judis