Section 86(2)(c) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

(c)corresponding entries made in a result sheet in Form XXX, and the particulars so entered in the result sheet announced.

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