Supreme Court - Daily Orders
In Re Guidelines For Court Functioning ... vs For on 13 April, 2026
ITEM NO.30 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SUO MOTO WRIT PETITION(CIVIL) No(s). 5/2020
IN RE GUIDELINES FOR COURT FUNCTIONING THROUGH VIDEO CONFERENCING
DURING COVID 19 PANDEMIC Petitioner(s)
Date : 13-04-2026 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
For Petitioner(s) : By Courts Motion
For Respondent(s) :Mr. Sidharth Sethi, AOR
Ms. Binu Tamta, AOR
Mr. Jayant Mohan, AOR
Ms. Adya Shree Dutta, Adv.
Mr. Priyanshu Teotia, Adv.
Mr. Abhimanyu Tewari, AOR
Mr. Siddhant Saroha, Adv.
Mr. Sidhant Awasthy, Adv.
Mr. Aniket Kumar Parcha, Adv.
Mr. Shovan Mishra, AOR
Mr. Neeraj Shekhar, AOR
Mrs. Kshama Sharma, Adv.
Ms. Avi Sahai, Adv.
Mr. Rajat Singh Chandel, Adv.
Mr. Ritwik Prasad, Adv.
Mr. Sidharth Sethi, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 26.05.2026.
Signature Not Verified Digitally signed by NITIN TALREJA Date: 2026.04.28(NITIN TALREJA) (PREETHI DILEEP KUMAR) 12:21:09 IST Reason:
ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR