Madhya Pradesh High Court
Vishnu vs The State Of Madhya Pradesh on 21 June, 2023
Author: Sunita Yadav
Bench: Sunita Yadav
The High Court of Madhya Pradesh Gwalior, dated:21/6/2023 Due to paucity of time, the matters are adjourned as under:-
Serial Numbers Next date of listing 26 to 28, 30 to 32, 35 to List after six weeks. 38, 40, 42, 43, 45 to 52, 54 to 60, 62, 63, 65 to 72, 74, 75, 77, 79 to 84, 86, 100, 105, 107, 108, 113, 114 and 116.
Interim Relief, if any, granted earlier shall continue till next date of hearing.
(Sunita Yadav) Judge AKS Digitally signed by ALOK KUMAR Date: 2023.06.22 12:10:36 +05'30'