Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 10 May, 2019
1 CRA-7875-2018 The High Court Of Madhya Pradesh CRA-6846-2018 (MUKESH CHANDRA Vs THE STATE OF MADHYA PRADESH) CRA/07875/2018, CRA/08301/2018 11 Jabalpur, Dated : 10-05-2019 None for the appellant. Adjourned.
List this case after ensuing summer vacation.
(J.K. MAHESHWARI) (B. K. SHRIVASTAVA)
JUDGE JUDGE
Vin**
Digitally signed by VINOD SHARMA
Date: 14/05/2019 14:34:58