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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(6) in Punjab State Legal Services Authorities Rules, 1996

(6)If any person after having agreed to serve on a panel, is guilty of misconduct or violates of any of the provisions of these rules, he shall be liable to be removed from the panel besides any appropriate legal proceedings.