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[Cites 0, Cited by 0] [Section 29] [Entire Act]

International Treaty - Subsection

Section 29(3) in The Chemical Weapons Convention Act, 2000

(3)Every person arrested and goods seized under sub-section (2) of section 22 or section 23 or section 24 shall be forwarded without unnecessary delay to-
(a)the officer in charge of the nearest police station; or
(b)the officer empowered under section 30.