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State of Tamilnadu - Section

Section 22 in Shiv Nadar University Act, 2018

22. The Academic Council.

(1)The Academic Council shall be the principal academic body of the University and shall subject to the provisions of the Statutes, the Ordinances and the applicable regulations, co-ordinate and exercise general supervision over the academic policies of the University.
(2)The constitution of the Academic Council, the term of office of its members and its powers and functions shall be such as may be prescribed.