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[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(a) in Telangana Educational Service Untrained Teachers (Regulation of Services and Fixation of Pay) Act, 1991

(a)the excess amount already sanctioned and paid to the incumbents by creating supernumerary posts as aforesaid shall be recovered in such manner and in such number of instalments as the Director of School Education may, by order, direct;