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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(2) in The Bonded Labour System (Abolition) Ordinance, 1975

(2)Notwithstanding anything contained in the Rajasthan Irrigation and Drainage Act, 1954 (Raj. Act 21 of 1954), the Divisional Irrigation Officer shall carry out the order issued by the Collector under sub-section (1).