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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(3)(i) in Madurai-Kamaraj University Act, 1965

(i)The Syndicate shall, in the manner prescribed by the ordinances, prepare the financial estimates of the University and place the same before the Finance Committee.