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[Cites 0, Cited by 15] [Section 68A(2)] [Section 68A] [Entire Act]

Union of India - Subsection

Section 68A(2)(d) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(d)every person who is a relative of a person referred to in clause (a) or clause (b) or clause (c) or clause (cc);