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State of Uttar Pradesh - Section

Section 1 in The U.P. Secondary Education Services Commission First Regulations, 1983

1. Short title and commencement

. - (1) These Regulations may be called the Uttar Pradesh Secondary Education Services Commission [First Regulations] [Substituted by Notification No. S.E.C./1/Adhi-8(1)83-84 dated 6.7.1983.], 1983.
(2)They shall come into force at once.