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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Uttar Pradesh - Subsection

Section 39(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in Hindi version, -
(i)in sub-section (2), for the words ^^xfYr;ksa the words =qfV;ksa and for the words* ^^Hkwyksa vkSj fookn dk mYys[k the words Hkwyksa vkSj fooknksa dk mYys[k shall be substituted.
(ii)for sub-section (5), the following sub-section shall be substituted, namely -