Chattisgarh High Court
Ramesh Kumar Agrawal And Ors vs The State Of Chhattisgarh And Ors. 7 ... on 18 February, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WP No. 2521 of 2004
Ramesh Kumar Agrawal And Ors. Versus The State Of Chhattisgarh And Ors.
18/02/2019 Shri BP Sharma, counsel for the petitioner.
Shri Rajendra Tripathi, PL for the State.
Shri Manoj Paranjpe, counsel for respondents 4
to 9.
Shri PK Tulsiyan, counsel for respondents 10 to 13. Shri AK Yadav, counsel for respondents 15A to 15D.
Sub Divisional Officer (Revenue), Surguja shall remain in attendance before this Court on Monday i.e. 25.2.2019.
Post the matter on 25.2.2019. A copy of this order be sent to the SDO (Revenue) Surguja, today itself.
Sd/-
Judge (Prashant Kumar Mishra) Barve