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Himachal Pradesh High Court

Shakila & Another vs . Bano @ Juni Along With Connected on 25 February, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Shakila & another Vs. Bano @ Juni along with connected matter.

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RSA No. 221 of 2020 along with RSA No. 592 of 2019 RSA No. 221 of 2020 25.2.2022 Present: Mr.Ajay Shandil, Advocate, vice Mr.Desh Raj Thakur, Advocate, for appellants, in both appeals.

Mr.Ashok Kumar, Advocate, vice Mr.Karan Singh Kanwar, Advocate, for the respondent, in both appeals.

RSA No. 221 of 2020 & RSA No. 592 of 2019 On request made on behalf of learned counsel appearing for parties, matter is adjourned.

List after four weeks.

(Vivek Singh Thakur), Judge.

25th February, 2022 (Keshav) ::: Downloaded on - 25/02/2022 20:13:35 :::CIS .

::: Downloaded on - 25/02/2022 20:13:35 :::CIS