Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Andhra Pradesh - Subsection Section 14(vii) in Andhra Pradesh Land Grabbing (Prohibition) Special Court Regulations, 1988 (vii)To make the order for leave to search the record of the Special Court under the relevant regulations in that behalf.
