Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154] [Entire Act] State of Rajasthan - Subsection Section 154(b) in Rajasthan Land Revenue Act 1956 (b)in case rent is payable in more than one instalment, -(i)the number of such instalments, and(ii)the proportion thereof payable in each instalment,
