Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4) in The Environment (Protection) Rules, 1986

(4)The period of sixty days mentioned in clause (b) of section 19 of the Environment (Protection) Act, 1986 (29 of 1986) shall be reckoned from the date it is first received by one of the authorities mentioned above.