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State of Assam - Section

Section 40 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

40.

The Chairperson will select one of the moderated question papers without opening the sealed covers arid send it to the printing press, who will print them, do the proof reading and put up the question papers in sealed covers according to the list of examination centres, provided by Principal Controller of Examinations.