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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(3) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(3)The Chairman of the Board of Studies shall be nominated by Kulpati "from amongst the members of the Board referred to in clause (1) of sub-section (2) :Provided that if there is no member under clause (1), Chairman shall be nominated by Kulpati from amongst the members of the Board under clause (two) and (four) of sub-section (2).