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[Cites 0, Cited by 0] [Section 62F] [Entire Act]

State of Odisha - Subsection

Section 62F(1) in The Orissa Factories Rules, 1950

(1)This rule shall apply to reaction vessels and kettles (hereinafter referred to as reaction vessels) which normally work at a pressure not above the atmospheric pressure but in which there is likelihood of pressure being created above the atmospheric pressure due to reaction getting out of control or any other circumstances.