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State of Gujarat - Section

Section 14 in The Gujarat Public Conveyances Act, 1920

14. Fees for driver's licences.

(1)For the grant of a licence to a driver a fee shall be charged at such rate as the Commissioner of Police shall prescribe.
(2)For the renewal of such licence a fee at one-half of the rate chargeable under the foregoing sub-section shall be charged.Provisions Relating to Licenses