Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Ministers (Allowances, Medical Treatment and other Privileges) Rules, 1957 1. Short Title. - These rules may be called the Ministers (Allowances, Medical Treatment and other Privileges) Rules, 1957.
