Himachal Pradesh High Court
Jasveer Kaur vs . Union Of India And Others on 4 March, 2022
Bench: Sabina, Satyen Vaidya
Jasveer Kaur vs. Union of India and Others CWP No.7944 of 2021 .
04.03.2022 Present: Mr. Ravi Tanta, Advocate, for the petitioner.
Mr. Rajinder Thakur, Central Government Counsel, for respondent No.1/Union of India. Mr. Anil Jaswal, Additional Advocate General, for respondents No.2 and 3/State.
r to Learned counsel for the petitioners submits that service upon respondent No.4, at this stage, be dispensed with in view of the submissions made by learned Additional Advocate General on 31.12.2021. Ordered accordingly.
At the request of learned counsel for the parties, list again on 4.4.2022.
( Sabina )
Judge
( Satyen Vaidya )
March 4, 2022 (KS) Judge
::: Downloaded on - 04/03/2022 20:12:39 :::CIS