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[Cites 0, Cited by 0] [Section 15B] [Entire Act]

State of Chattisgarh - Subsection

Section 15B(1) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(1)A Rector shall be appointed by the Executive Council on the recommendation of the Kulpati. If the Executive Council does not accept the recommendation of the Kulpati, the matter shall be referred to the Kuladhipati whose decision thereon shall be final.