Section 1 in Assam Industries (Sales Tax Concessions) Act, 1986
1. Short title, extent and commencement.
(1)This Act may be called the Assam Industries (Sales Tax Concessions) Act, 1986.(2)It extends to the whole of the State of Assam and shall, except section 9, be applicable to new industrial units.(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.
