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[Cites 0, Cited by 3] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1) in U.P. Urban Planning and Development Act, 1973

(1)Simultaneously with the preparation of the master plan or as soon as may be thereafter, the Authority shall proceed with the preparation of a zonal development" plan for each of the zones into which the development area may be divided.