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[Cites 0, Cited by 2] [Section 14] [Entire Act]

State of Manipur - Subsection

Section 14(2) in Manipur Technical University Act, 2016

(2)The term of the office of the Vice-Chancellor shall be five years from the date on which, he enters upon his office or until he attains the age of seventy years, whichever is earlier.Provided that the same person Shall be eligible for reappointment for a second term.