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Supreme Court - Daily Orders

Central Board Of Trustees vs The Managing Director Rajgad Sahakari ... on 8 August, 2023

                                                                    SLP(C) No. 11727/2019 etc.


     ITEM NO.31                          COURT NO.8                 SECTION IX

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 11727/2019
     (Arising out of impugned final judgment and order dated 19-06-2018
     in WP No. 879/2017 passed by the High Court of Judicature at
     Bombay)

     CENTRAL BOARD OF TRUSTEES                                       Petitioner(s)

                                                VERSUS

     THE MANAGING DIRECTOR RAJGAD SAHAKARI SAKHAR KARKHANARespondent(s)

     (FOR ADMISSION and I.R. and IA No.49300/2019-CONDONATION OF DELAY
     IN FILING and IA No.49301/2019-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT
     IA No. 49301/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 55735/2022 - EXEMPTION FROM FILING O.T.) WITH SLP(C) No. 11728/2019 (IX) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 63164/2019 IA No. 63164/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 11733/2019 (IX) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 63125/2019 IA No. 63125/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 11735/2019 (IX) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 63279/2019 IA No. 63279/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 11731/2019 (IX) (IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 63371/2019 IA No. 63371/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Date : 08-08-2023 These matters were called on for hearing today.

CORAM :

Signature Not Verified Digitally signed by SONIA BHASIN
HON'BLE MR. JUSTICE VIKRAM NATH Date: 2023.08.09 16:40:07 IST Reason: HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH 1 SLP(C) No. 11727/2019 etc. For Petitioner(s) Mr. Nachiketa Joshi, AOR Ms. Himadri Haksar, Adv.
Ms. Sucheta Joshi, Adv.
Ms. Rashmi Malhotra, AOR Mr. Shalinder Saini, Adv.
For Respondent(s) Mr. Ravindra Sadanand Chingale, AOR Dr. Ravindra Chingale, Adv. Ms. Deeplaxmi Matawankar, Adv. Mr. Vinit Dutt Pathak, Adv.
UPON hearing the counsel the Court made the following O R D E R In view of the letter circulated by learned counsel for the respondent, the matters are adjourned for one week.
(SONIA BHASIN) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH) 2