Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(2) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010 (2)Piping to and from sludge tanks shall have no direct connection overboard, other than the standard discharge connection referred to in rule 13.
