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State of Madhya Pradesh - Section

Section 69 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

69. Re-appropriation of saving from one item to another item of expenditure and supplementary grants.

- The Market Committee shall regulate its expenditure in accordance with the provisions of its budget and in accordance with the instructions issued, from time to time, by the Director. No expenditure shall be incurred for which there is no budget provision unless it can be met by re-appropriation from savings under other heads or by a supplementary grant from available reserves subject to such demand from the Market Committee and sanction thereto by the Director.