Punjab-Haryana High Court
Amrik Singh vs Director Rural Development And ... on 6 July, 2012
Author: Rajive Bhalla
Bench: Rajive Bhalla, Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
Civil Writ Petition No.11638 of 2010
Date of Decision: 6th July, 2012
Amrik Singh .. Petitioner
Versus
Director Rural Development and Panchayats, Punjab and others
..Respondents
CORAM: HON'BLE MR. JUSTICE RAJIVE BHALLA
HON'BLE MR. JUSTICE RAKESH KUMAR JAIN
Present: Mr. Sarjit Singh, Senior Advocate
with Mr. G.S.Ghuman, Advocate
for the petitioner.
Mr. Manoj Bajaj, Addl. Advocate General,
Punjab, for respondents no. 1, 2 and 4.
Mr. Nandan Jindal, Advocate
for respondent No.3.
RAJIVE BHALLA, J.
For orders, see Civil Writ Petition No.8577 of 2002 titled as "Bhag Singh versus State of Punjab and others, decided on even date.
( RAJIVE BHALLA ) JUDGE ( RAKESH KUMAR JAIN ) 6 July, 2012 th JUDGE VK