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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Amrik Singh vs Director Rural Development And ... on 6 July, 2012

Author: Rajive Bhalla

Bench: Rajive Bhalla, Rakesh Kumar Jain

IN THE HIGH       COURT      OF   PUNJAB       AND     HARYANA    AT
CHANDIGARH.


                      Civil Writ Petition No.11638 of 2010
                      Date of Decision: 6th July, 2012

Amrik Singh                                     .. Petitioner

Versus

Director Rural Development and Panchayats, Punjab and others

                                               ..Respondents


CORAM:     HON'BLE MR. JUSTICE RAJIVE BHALLA
           HON'BLE MR. JUSTICE RAKESH KUMAR JAIN


Present:   Mr. Sarjit Singh, Senior Advocate
           with Mr. G.S.Ghuman, Advocate
           for the petitioner.

           Mr. Manoj Bajaj, Addl. Advocate General,
           Punjab, for respondents no. 1, 2 and 4.

           Mr. Nandan Jindal, Advocate
           for respondent No.3.


RAJIVE BHALLA, J.

For orders, see Civil Writ Petition No.8577 of 2002 titled as "Bhag Singh versus State of Punjab and others, decided on even date.

( RAJIVE BHALLA ) JUDGE ( RAKESH KUMAR JAIN ) 6 July, 2012 th JUDGE VK