Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 29 in The Punjab Shops and Commercial Establishments Act, 1958 29. Prohibition of employment of children. - No child who has not completed the age of fourteen years shall be employed in any establishment.
